(1.) Leave to join the corpus as a party respondent no.5 is permitted.
(2.) This is a petition preferred by the father of the corpus with the following prayers: -
(3.) This Court on 09.06.2020 passed the following order: -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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