KALPESHBHAI MANGADBHAI PATEL Vs. BARINDRA SHANTILAL

JUDGEMENT

(1.) Challenge in this Appeal is made by the original plaintiff of Special Civil Suit No.44 of 2019 to the rejection of his injunction application Exh.5 by the 24th Additional Senior Civil Judge, Vadodara vide order dated 16.03.2020.

(2.) Heard Mr. N.K. Pahwa, learned senior advocate for the appellant - original plaintiff, Mr. M.B. Parikh, learned advocate for the defendant / respondent No.1, Mr. Vinay Bairagra, learned advocate for Mr. Anuj Trivedi, learned advocate for the defendant / respondent No.2 and Mr. Mehul S. Shah, learned senior advocate with Mr. Rutvij Oza, learned advocate for the defendant / respondent No.3 through Video Conferencing.

(3.) Appeal is admitted.