(1.) Rule.
(2.) With consent of learned advocates appearing for the respective parties, the petition is taken up for final hearing today.
(3.) Heard learned advocates appearing for the respective parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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