LAWS(GJH)-2020-10-744

KAUSHAL VINODBHAI PATEL Vs. STATE OF GUJARAT

Decided On October 15, 2020
KAUSHAL VINODBHAI PATEL Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Heard Mr.Gandhi, learned advocate for the applicants and Ms.Mehta, learned APP for the respondent - State through video conferencing.

(2.) Mr.Rohan Amin, learned advocate has submitted that he has instructions to appear on behalf of the original complainant and he will file his vakalatnama within two days from today to the registry in physical form.

(3.) RULE. The respondents waive service.