SUOMOTU Vs. STATEOF GUJARAT

JUDGEMENT

(1.) We have heard Shri Kamal Trivedi, learned Advocate General, Ms.Manisha Lavkumar Shah, learned Government Pleader, Shri Mitesh Amin, learned Public Prosecutor and Shri Devang Vyas, learned Assistant Solicitor General of India.

(2.) The State has submitted the Action Taken Report in detail which is being made part of this order and the same is reproduced below :