LAWS(GJH)-2020-2-36

RAJUKUMAR BHAGWANBHAI SUTARIA Vs. STATE OF GUJARAT

Decided On February 11, 2020
Rajukumar Bhagwanbhai Sutaria Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Heard Mr. Utpal Panchal, learned advocate for the petitioner, Mr. Parikh, learned Assistant Government Pleader for respondents no.1 to 8 and Mr. N.R. Desai, learned advocate for Mr. S.P. Majmudar, learned advocate for respondents no.9 to 16.

(2.) By way of the present petition under Public Interest Litigation, the petitioner has prayed for the following reliefs: ­

(3.) This Court (Coram: Mr. Jayant Patel, J. and Mr. G.B. Shah, J., as Their Lordships then were) passed a detailed order on 6.5.2015, which reads as under: ­