LAWS(GJH)-2020-7-243

JITENDRASINGH GOVINDSINGH RAVAT Vs. STATE OF GUJARAT

Decided On July 15, 2020
Jitendrasingh Govindsingh Ravat Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Civil Application No.1of 2020 in Special Civil Application No.7476 of 2020 for fixing date hearing is allowed.

(2.) With the consent of the parties, the main petition Special Civil Application No.7476 of 2020 is taken up for final hearing today itself.

(3.) It has been brought to the notice of this Court that the co-accused has been released pursuant to an order passed by this Court in Special Civil Application No.7475 of 2020 dated 25.06.2020. The order reads as under: