LAWS(GJH)-2020-3-140

KIRANBHAI BHOPAJI THAKOR Vs. STATE OF GUJARAT

Decided On March 19, 2020
Kiranbhai Bhopaji Thakor Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) This is a petition preferred by Kiranbhai Thakor seeking following reliefs:-

(2.) We have issued notice on 03.03.2020 directing the respondent authorities to bring the corpus before us.

(3.) On 11.03.2020, she was brought before this Court, however, there was uncertainty with regard to her birth date and hence, the following order came to be passed:-