MANUBHAI NARANBHAI BHARWAD Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard Mr. Yogesh Lakhani, learned Senior Counsel for Mr. Kishan Prajapati, learned advocate for the applicants, Mr. Jigar Dave, learned advocate for the original complainant and Ms. C.M. Shah learned APP for the respondent State through video conference.

(2.) Learned advocate Mr. Jigar Dave seeks permission to appear on behalf of the original complainant. Permission is granted.

(3.) Rule. Learned Additional Public Prosecutor Ms. C.M. Shah waives service of notice of rule on behalf of respondent- State. Learned advocate Mr. Jigar Dave waives service of notice of rule on behalf of original complainant.