(1.) Rule. Learned AGP waives service of rule for the respondent nos.1 to 4.
(2.) In the present writ petition, the petitioner has, inter alia, prayed for the following relief:
(3.) The brief facts of the case leading to filing of the present writ petition are as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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