SOLITAIRE MACHINE TOOLS LTD Vs. HARISH M. VAGHELA

Referred Judgements :-

M.P. SATE ELECTRICITY BOARD VS. JARINA BEE [REFERRED TO]
HARIPRASAD SHIVSHANKER SHUKIA AND ANOTHOR BARSI LIGHT RAILWAY COMPANY LIMITED VS. A D DIVELKAR:K N JOGLEKAR [REFERRED TO]
PARRY AND CO LIMITED VS. P C PAL JUDGE OF THE SECOND INDUSTRIAL TRIBUNAL CALCUTTA [REFERRED TO]
ALLAHABAD JAL SANSTHAN VS. DAYA SHANKAR RAI [REFERRED TO]
GENERAL MANAGER HARYANA ROADWAYS VS. RUDHAN SINGH [REFERRED TO]
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VS. ABDUL KAREEM [REFERRED TO]
RAJASTHAN STATE ROAD TRANSPORT CORPORATION VS. SHYAM BIHARI LAL GUPTA [REFERRED TO]
U P STATE BRASSWARE CORPORATION LTD VS. UDAI NARAIN PANDEY [REFERRED TO]
A P S R T C VS. B S DAVID PAUL [REFERRED TO]
U P S R T C LTD VS. SARADA PRASAD MISRA [REFERRED TO]
MUIR MILLS UNIT OF N T C U P LTD VS. SWAYAM PRAKASH SRIVASTAVA [REFERRED TO]
J K SYNTHITICS LTD VS. K P AGRAWAL [REFERRED TO]
AGRICULTURE PRODUCE MARKET COMMUITTEE VS. KANUBHAI LAXMANBHAI PATEL [REFERRED TO]
NATIONAL GARAGE NAGPUR VS. GONSALVES J [REFERRED TO]
INDIANA EBGUBEERUNG WORKS BOMBAY PVT LTD VS. PRESIDING OFFICER 5TH LABOUR COURT [REFERRED TO]
TORRENT POWER LTD & 1 ORS VS. CHELABHAI NATHABHAI LUHAR & 2 ORS [REFERRED TO]