COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. ADDOR FOUNDATION

Referred Judgements :-

EAST END DWELLINGS CO. LTD. VS. FINSBURY BOROUGH COUNCIL [REFERRED TO]
ST. AUBYN AND ORS. V/S. ATTORNEY GENERAL [REFERRED TO]
CHIEF INSPECTOR OF MINES VS. KARAM CHAND THAPAR [REFERRED TO]
GOVINDLAL CHHAGANLAL PATEL VS. AGRICULTURAL PRODUCE MARKET COMMITTEE GODHRA [REFERRED TO]
CONSOLIDATED COFFEE LIMITED M S P EXPORTS PRIVATE LIMITED T G M ASSADI AND SONS VERMA EXPORTS PRIVATE LIMITED VS. COFFEE BOARD BANGALORE:COFFEE BOARD:STATE OF KARNATAKA:STATE OF KARNATAKA [REFERRED TO]
LT COL PRITHI PAL SINGH BEDI CAPT DHARAM PAL KUKRETY GAPT CHANDER KUMAR CHOPRA VS. UNION OF INDIA [REFERRED TO]
RESERVE BANK OF INDIA UNION OF INDIA PEERLESS GENERAL FINANCE AND INVEST MENT CO LIMITED STATE OF WEST BENGAL VS. MENT COMPANY LIMITED:PEERLESS GENERAL FINANCE AND INVEST MENT COMPANY LIMITED:RESERVE BANK OF INDIA:PEERLESS GENERAL FINANCE AND INVEST MENF COMPANY LIMITED [REFERRED TO]
J K COTTON SPINNING AND WEAVING MILLS LIMITED VS. UNION OF INDIA [REFERRED TO]
M VENUGOPAL VS. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA MACHILIPATNAM A P [REFERRED TO]
HARISH TANDON VS. ADDITIONAL DISTRICT MAGISTRATE ALLAHABAD U P [REFERRED TO]
KALIDAS UMEDRAM VS. STATE OF GUJARAT [REFERRED TO]
STATE OF TAMIL NADU VS. AROORAN SUGARS LIMITED [REFERRED TO]
KUBHAYAMMED VS. STATE OF KERALA [REFERRED TO]
ANDALEEB SEHGAL VS. UNION OF INDIA [REFERRED TO]
MANSINGBHAI KAHALSINGBHAI VS. SURAT MUNICIPAL CORPORATION [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. KARIMANGALAM ONRIYA PENGAL SEMIPU AMAIPU LTD [REFERRED TO]
COMMISSIONER INCOME TAX VS. MUZAFAR NAGAR DEVELOPMENT AUTHORITY [REFERRED TO]