ATUL AMRUTLAL MODESARA Vs. STATE OF GUJARAT

Referred Judgements :-

STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
SITARAM RAMCHARAN VS. M N NAGRASHANA AUTHORITY UNDER THE PAYMENT OF WAGES ACT FOR AHMEDABAD AREA AHMEDABAD [REFERRED TO]
STATE OF BIHAR VS. MURAD ALI KHAN [REFERRED TO]
DHANANJAYA REDDY VS. STATE OF KARNATAKA [REFERRED TO]
HAMIDA VS. RASHID ALIAS RASHEED [REFERRED TO]
STATE OF AP VS. GOURISHETTY MAHESH [REFERRED TO]
KAVITA VS. STATE [REFERRED TO]
BASUDEV BHOI VS. BIPADABHANJAN PUHAN [REFERRED TO]
VALMIKI FALEIRO VS. LAURIANA FERNANDES DINIZ [REFERRED TO]
BANTA SINGH SHIAN SINGH VS. GURBUX SINGH GURDIT SINGH [REFERRED TO]
NARINDER SINGH VS. STATE OF PUNJAB [REFERRED TO]
PARBATBHAI AAHIR @ PARBATBHAI BHIMSINHBHAI KARMUR VS. STATE OF GUJARAT [REFERRED TO]