PATEL VISHNUBHAI DULABHAI Vs. MOHAMMAD SAHID

JUDGEMENT

(1.) In the above Misc. Civil Applications arising under the Contempt of Court's Act, 1971, we had an occasion to pass the following order on 24.8.2020,

(2.) On 17.8.2020 we had an occasion to pass the following common order. "

(3.) Pursuant to the above order and in compliance of the directions, Ms. Falguni Thakkar holding the post of Director, Animal Husbandry, Gujarat State as well as the Secretary of the Animal Husbandry Mr. NalinUpadhyay has joined the Court proceedings through the Video Conferencing. They through their learned Assistant Government Pleader submitted to the Court that the State has approached the Apex Court seeking to challenge the orders sought to be implemented and the diary number of Special Leave Petition is No.17681 of 2020.