(1.) Rule. Learned APP, Shri Dharmesh Devnani waives service of notice of Rule on behalf of respondent- State.
(2.) Shri Hardik Dave, learned Advocate appears and submits that he may be permitted to appear on behalf of the defacto complainant.
(3.) Permission, as prayed for, is granted.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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