(1.) The applicant-original opponent No.2 is before this Court seeking following prayers:
(2.) The order passed by this Court on 18.11.2019 requires reproduction, at this stage:
(3.) This Court passed, yet, another order on 27.12.2019, which reads as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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