(1.) Heard Mr.N.K.Majmudar learned advocate for the petitioners and Ms.Manisha Luvkumar, learned Government Pleader with Mr.K.M.Antani learned AGP for respondent nos.1 and 2 and Mr.Chaitanya Joshi, learned advocate appearing for respondent no.3.
(2.) In both these petitions under Article 226 of the Constitution of India, common prayers in context of common facts have been made by the petitioners.
(3.) For the sake of convenience, prayers of Special Civil Application No.6588 of 2020 are reproduced as under: