ANUJKUMARSINH DAYARAMSINH RAGHUVANSHI Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard the learned advocate Mr.Devdip Brahmbhatt for the applicant, learned advocate Mr.R.K.Rajput for the original complainant and learned Additional Public Prosecutor Ms.Jirga Jhaveri for the respondent-?State through video conference.

(2.) Learned advocate R.K.Rajput seeks permission to appear for the original complainant. Permission is granted.

(3.) RULE. Learned Additional Public Prosecutor waives service of notice of rule for and on behalf of respondent - State.