HANSABEN @ ANSUYABEN GOVINDBHAI CHOVATIA Vs. STATE OF GUJARAT

JUDGEMENT

(1.) By way of this office submission, it is brought to my notice by the Registry that the Misc. Civil Application No.1 of 2009 in the Special Civil Application No.6444 of 2008 was notified on board on 27.12.2019, and this Court passed the following order in the same;

(2.) Vide judgment dated 21st August, 2019, this Court observed in para-16 as under;

(3.) Upon perusal of the note put up by the office, the following order is passed;