HEMRAJSINH BALVANSINH JADEJA Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Rule. Ms. Aishvarya Gupta, learned Assistant Government Pleader waives service of notice of Rule on behalf of respondent no. 1 & 4. Though served none appears for respondents no. 2 & 3.

(2.) The prayers prayed for in the present petition are as under:

(3.) Shorts facts leading to the filing of the present petition are as under: