(1.) The issue involved in this petition percolates around the interpretation of Rule 12 of the Gujarat Mineral ( Prevention of illegal mining, transportation and storage) Rules, 2017 which reads thus:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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