LAWS(GJH)-2020-9-112

RAVJIBHAI VALABHAI JAKHANIYA Vs. STATE OF GUJARAT

Decided On September 08, 2020
Ravjibhai Valabhai Jakhaniya Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Learned A.P.P. Ms.Mehta appears for respondent No.1 - State and learned advocate Mr.Joshi appears for respondent No.2 - complainant.

(2.) Rule. The respondents waive service.

(3.) Considering the short dispute involved as also the settlement between the parties, the matter is taken up for final hearing today.