LAWS(GJH)-2020-12-268

RAMDEVBHAI BHOJABHAI KAMBARIYA Vs. STATE OF GUJARAT

Decided On December 22, 2020
Ramdevbhai Bhojabhai Kambariya Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Rule returnable forthwith. Learned Assistant Government Pleader Mr.Joshi waives service of notice of rule for the respondent - State.

(2.) With the consent of the learned advocates appearing for the respective parties, matter is taken up for final hearing today.

(3.) Heard learned advocates appearing for the respective parties through Video Conferencing.