REGENT COMPUTRONICS PVT. LTD.

Ashwinbhai Kamsubhai Rathod Appellant

V/S

Bhailalbhai Kalubhai Pandav Respondents

Referred Judgements :-

NATHU RAM MIRDA V. GORDHAN SONI [REFERRED TO]
KARNIDAN SARDA AND ANOTHER V. SAILAJA KANTA MITRA [REFERRED TO]
DEONANDAN MISHRA VS. STATE OF BIHAR [REFERRED TO]
BHABHI VS. SHEO GOVIND [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
MODULA INDIA VS. KAMAKSHYA SINGH DEO [REFERRED TO]
STATE OF UTTAR PRADESH VS. NAHAR SINGH DEAD [REFERRED TO]
RAJINDER PERSHAD VS. DARSHAN DEVI [REFERRED TO]
BALDEV SINGH VS. SHINDER PAL SINGH [REFERRED TO]
PRADIP BURAGOHAIN VS. PRANATI PHUKAN [REFERRED TO]
RASIKLAL MANICKCHAND DHARIWAL VS. M S S FOOD PRODUCTS [REFERRED TO]
NARAIN PANDEY VS. PANNALAL PANDEY [REFERRED TO]
ANVAR P.V. VS. P.K. BASHEER [REFERRED TO]
VINOD KUMAR VS. STATE OF HARYANA [REFERRED TO]
ANJAN KUMAR SARMA AND OTHERS VS. STATE OF ASSAM [REFERRED TO]
SHAFHI MOHAMMAD VS. THE STATE OF HIMACHAL PRADESH [REFERRED TO]

JUDGEMENT

(1.) Challenge in this Election Petition is made to the General Election to the Gujarat Legislative Assembly held in December 2017, for 58-Dholka Constituency. Mr. Ashwinbhai Kamsubhai Rathod (the petitioner) was the candidate set up by the Indian National Congress Party. Mr. Bhupendrasinh Manubha Chudasama (the respondent No. 2) was the candidate set up by the Bharatiya Janta Party. The said election was held on 14.12.2017. The counting of votes was held on 18.12.2017 and the result of the said election was declared on the same date. As per the result of the said election, Mr. Bhupendrasinh Manubha Chudasama (respondent No. 2) is the returned candidate, by securing total 71530 votes, out of which 71189 votes were received through EVMs and 341 votes were received through postal ballots. The petitioner secured total 71203 votes, out of which 70675 votes were received through EVMs and 528 votes were received through postal ballots.

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ASHWINBHAI KAMSUBHAI RATHOD Vs. BHAILALBHAI KALUBHAI PANDAV

Referred Judgements :-

JUDGEMENT

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