LAWS(GJH)-2020-12-158

DESAI ALPESHBHAI GANDABHAI Vs. STATE OF GUJARAT

Decided On December 09, 2020
Desai Alpeshbhai Gandabhai Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Heard Mr. Kamlesh Kotai, learned advocate for the applicants, Ms. Moxa Thakkar, learned APP for the respondent State and Mr. Jitendra Kotai, learned advocate for the respondent No.2- complainant.

(2.) Considering the short dispute involved as also the settlement between the parties, the matter is taken up for final hearing today.

(3.) The Statement of the complainant as well as Affidavit of the complainant is taken on record.