HUFARA GOVINDJI HARAKHCHANDJI Vs. STATE OF GUJARAT

JUDGEMENT

(1.) By way of this petition, the petitioner seeks following reliefs:

(2.) This Court(Coram:Ms.Justice Bela M. Trivedi & Mr.Justice A.C.Rao) on 02.03.2020 passed the following order:

(3.) Today, the corpus is present with her father and paternal uncle. The petitioner is also present with the learned advocate, Mr.Vijay Nangesh. The corpus is represented by the learned advocate, Mr.Chintan Acharya and learned APP, Mr.Ronak Raval is also representing State.