LAWS(GJH)-2020-3-146

NIRAJ Vs. COMMISSIONER OF POLICE, VADODARA CITY

Decided On March 12, 2020
NIRAJ Appellant
V/S
COMMISSIONER OF POLICE, VADODARA CITY Respondents

JUDGEMENT

(1.) Rule.

(2.) With consent of learned advocates appearing for the respective parties, the petition is taken up for final hearing today.

(3.) Heard learned advocates appearing for the respective parties.