VIMAL YASHWANTGIRI GOSWAMI Vs. STATE OF GUJARAT

Referred Judgements :-

CIT V. VEGETABLE PRODUCTS LTD. [REFERRED TO]
ITO CALCUTTA VS. LAKHMANI MEWAL DAS [REFERRED TO]
KUNHAYAMMED VERSUS STATE OF KERALA [REFERRED TO]
CIT V. VATIKA TOWNSHIP (P) LTD. [REFERRED TO]
STATE OF PUNJAB VS. BARKAT RAM [REFERRED TO]
SONI VALLABHDAS LILADHAR SONI NARANDAS NAGJIBHAI VS. ASSISTANT COLLECTOR OF CUSTOMS JAMNAGAR [REFERRED TO]
BADAKU JOTI SVANT ATTORNEY GENERAL OF INDIA INTERVENER VS. STATE OF MYSORE [REFERRED TO]
BARIUM CHEMICALS LIMITED VS. COMPANY LAW BOARD [REFERRED TO]
ILLIAS VS. COLLECTOR OF CUSTOMS MADRAS [REFERRED TO]
RAMESH CHANDRA MEHTA DATTATRAYA WAMAN CHITNIS FATAKIA PUNAMCHAND RAMLALJI PUNAMCHAND RAMLALJI VS. STATE OF WEST BENGAL :H R SIYAM ASSISTANT COLLECTOR OF CUSTOMS BOMBAY:K K GANGULI ASSTT COLLECTOR OF CUSTOMS BOMBAY :DADY ADAVJI AMPTJER :V R R GAMES ASSISTANT COLLATOR OF CUSTOMS BOMBAY [REFERRED TO]
PERCY RUSTOMJI BASTA VS. STATE OF MAHARASHTRA [REFERRED TO]
VEERA IBRAHIM VS. STATE OF MAHARASHTRA [REFERRED TO]
INCOME TAX OFFICER I WARD DISTRICT VI CALCUTTA VS. LAKHMANI MEWAL DAS [REFERRED TO]
S R VENKATARAMAN VS. UNION OF INDIA [REFERRED TO]
C B GAUTAM VS. UNION OF INDIA [REFERRED TO]
G L DIDWANIA VS. INCOME TAX OFFICER [REFERRED TO]
DIRECTORATE OF ENFORCEMENT VS. DEEPAK MAHAJAN [REFERRED TO]
DEVCHAND KALYAN TANDEL JAYANTILAL GOVINDJI GHOTDA VS. STATE OF GUJARAT:SUPERINTENDENT OF CUSTOMS LEGAL [REFERRED TO]
D K BASU ASHOK K JOHRI VS. STATE OF WEST BENGAL :STATE OF UTTAR PRADESH [REFERRED TO]
V M SALGAOCAR AND BROS PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
ASSISTANT COLLECTOR OF CENTRAL EXCISE RAJAMUNDRY VS. DUNCAN AGRO INDUSTRIES LIMITED [REFERRED TO]
SUPERINTENDENT OF POLICE C B I VS. TAPAN KR SINGH [REFERRED TO]
BHUPINDER SINGH VS. JARNAIL SINGH [REFERRED TO]
UNION OF INDIA VS. PADAM NARAIN AGGARWAL ETC [REFERRED TO]
RADHESHYAM KEJRIWAL VS. STATE OF WEST BENGAL [REFERRED TO]
SUPERINTENDENT OF CUSTOMS C I U VS. P K UMMERKUTTY [REFERRED TO]
LALITA KUMARI VS. GOVT. OF U.P. [REFERRED TO]
HEMA MISHRA VS. STATE OF U.P. [REFERRED TO]
BHAVIN IMPEX PVT. LTD VS. STATE OF GUJARAT [REFERRED TO]
KHODAY DISTILLERIES LTD. VS. SRI MAHADESHWARASAHAKARA SAKKARE KARKHANE LTD [REFERRED TO]