(1.) Today, we have heard learned counsel Ms. Sonal Vyas, learned counsel Shri J.A.Adeshra, learned counsel Shri B.M.Mangukiya, learned counsel Shri Zubin Bharda, and learned counsel Shri Y.N.Ravani appearing for respective respondents in the respective appeals.
(2.) Put up these matters for further hearing on 11th March, 2020.
(3.) To be taken up on that day either at 2.30 p.m. or immediately after the fresh matters, whichever is earlier.