JAYANTKUMAR KALUBHAI SAGAR Vs. SHRIRAM HOUSING FINANCE LTD.

JUDGEMENT

(1.) Heard learned advocate Mr. Manan Shah for the petitioner and learned advocate Mr. Prerak Oza for the respondent no.1 through video conferencing.

(2.) The coordinate Bench of this Court (Coram: Hon'ble Mr. Justice Biren Vaishnav) passed the following order on 11th March, 2020 :

(3.) It appears that thereafter, due to lock-down, on account of pandemic COVID-19, the petitioner could not comply with the aforesaid order dated 11.03.2020. The petitioner, therefore, preferred Civil Application (for direction) No. 1 of 2020, in which the coordinate Bench of this Court (Coram: Hon'ble Ms. Justice Bela M. Trivedi) passed the following order on 03.04.2020: