(1.) The present petition has been filed by the petitioner for the following reliefs:
(2.) The facts in brif are as under:
(3.) Mr. Sandip Munjyasara, learned advocate, has appeared on behalf of the petitioner and made the following submissions:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN