RAJESH RAMSEVAK GUPTA Vs. STATE OF GUJARAT

JUDGEMENT

(1.) The applicant has preferred this application under the provisions of the Code of Criminal Procedure, 1973 inter alia praying for the release of the muddamal vehicle i.e. Rickshaw bearing Registration No.GJ-01-DX-5138.

(2.) XXX XXX XXX

(3.) The brief facts leading to the filing of the present application are as under,