SANJAYBHAI LAXMANBHAI GOGARA Vs. STATE OF GUJARAT

JUDGEMENT

(1.) By this Writ-Application under Article 226 of the Constitution of India, the writ-applicant has prayed for the following reliefs:

(2.) The Co-ordinate Bench of this Court, on 15th November, 2019, passed the following order:

(3.) Thereafter, very same Co-ordinate Bench of this Court, on 17th December, 2019, passed the following: