RUTUGNA ARVINDKUMAR TRIVEDI Vs. UNION OF INDIA

Referred Judgements :-

ASHADEVI VS. K. SHIVRAJ [REFERRED TO]
SENTHAMILSELVI V. STATE OF T.N [REFERRED TO]
MUNJAL SHOWA LTD VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
BINOD SINGH VS. DISTRICT MAGISTRATE [REFERRED TO]
MUNJAL SHOWA LTD. VS. COMMISSIONER OF CENTRAL EXCISE,FARIDABAD [REFERRED TO]
NARENDRA PURSHOTAM UMRAO VIJYABEN PURSHOTAM UMRAO VS. B B GUJRAL:B B GUJRAL [REFERRED TO]
HARISH PAHWA VS. STATE OF UTTAR PRADESH [REFERRED TO]
STTA RAM SOMANI VS. STATE OF RAJASTHAN [REFERRED TO]
MOHINUDDIN ALIAS MOIN MASTER VS. DISTRICT MAGISTRATE BEED [REFERRED TO]
T A ABDUL RAHMAN VS. STATE OF KERALA [REFERRED TO]
VIJAY KUMAR DHARNA ALIAS KOKA VS. UNION OF INDIA [REFERRED TO]
MAHESH KUMAR CHAUHAN ALIAS BANTI VS. UNION OF INDIA [REFERRED TO]
K SATYANARAYAN SUBUDHI VS. UNION OF INDIA [REFERRED TO]
JASBIR SINGH VS. LT GOVERNOR DELHI [REFERRED TO]
SUNIL FULCHAND SHAH VS. UNION OF INDIA [REFERRED TO]
RAJAPPA NEELAKANTAN VS. STATE OF TAMIL NADU [REFERRED TO]
GURDEV SINGH VS. UNION OF INDIA [REFERRED TO]
J ABDUL HAKEEM VS. STATE OF TAMIL NADU [REFERRED TO]
RAJENDER ARORA VS. UNION OF INDIA [REFERRED TO]
IBRAHIM NAZEER VS. STATE OF TAMIL NADU [REFERRED TO]
ADISHWAR JAIN VS. UNION OF INDIA [REFERRED TO]
USHA AGARWAL VS. UNION OF INDIA [REFERRED TO]
MUKESH TIKAJI BORA VS. UNION OF INDIA [REFERRED TO]
POOJA BATRA VS. UNION OF INDIA [REFERRED TO]
GIMIK PIOTR VS. STATE OF TAMIL NADU [REFERRED TO]
REKHA VS. STATE OF TAMIL NADU [REFERRED TO]
YUMMAN ONGBI LEMBI LEIMA VS. STATE OF MANIPUR [REFERRED TO]
DROPTI DEVI VS. UNION OF INDIA [REFERRED TO]
R PRAKASH VS. STATE OF KARNATAKA [REFERRED TO]
GAUTAM JAIN VS. UNION OF INDIA & ANR. [REFERRED TO]