MANISH JITENDRAKUMAR SHAH Vs. STATE OF GUJARAT

Referred Judgements :-

HINDUSTAN ZINC LTD. VS. RAJASTHAN ELECTRICITY REGULATORY COMMISSION [REFERRED TO]
COMMISSIONER OF INCOME TAX MYSORE TRAVANCORE COCHIN AND COORG BANGALORE COMMISSIONER OF INCOME TAX BANGALORE VS. INDO MERCANTILE BANK LIMITED PANGAL VITTAL NAYAK AND CO LIMITED [REFERRED TO]
SHAH BHOJRAJ KUVERJI OIL MILLS AND GINNING FACTORY VS. SUBHASH CHANDRA YOGRAJ SINHA [REFERRED TO]
ROHTAK AND HISSAR DISTRICTS ELECTRIC SUPPLY CO LIMITED AMITABH TEXTILE MILLS LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
HIMAT LAL K SHAH VS. COMMISSIONER OF POLICE AHMEDABAD [REFERRED TO]
S K GUPTA VS. K P JAIN [REFERRED TO]
STATE OF TAMIL NADU VS. HIND STONE [REFERRED TO]
MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION ALPANA V MEHTA VS. PARITOSH BHUPESHKUMAR SHETH:MAHARASHTRA STATE BOARD OF SECONDARY EDUCATION [REFERRED TO]
INDIAN EXPRESS NEWSPAPERS BOMBAY PRIVATE LIMITED BENNETT COLEMAN AND COMPANY LIMITED STATESMAN LIMITED KASTURI AND SONS LIMITED ANANDA BAZAR PATRIKA LIMITED VS. UNION OF INDIA [REFERRED TO]
S SUNDARAM PILLAI KOUSALAYA DEVT MURUGESA MUDALIAR N S DHANALAKSHMI AMMAL THAHIRA BEEVI M BALAKRISHNAN K R KRISHNAN VS. V R PATTABIRAMAN:P LAKSHMINARAYANA CHARYA:SELVARAJ CHETTIAR:B S RAMACHARI:R A MUTHIAH NADAR:FATHIMA BAI:P BHANUMATT [REFERRED TO]
P KASILINGAM VS. P S G COLLEGE OF TECHNOLOGY [REFERRED TO]
V SUDEER VS. BAR COUNCIL OF INDIA [REFERRED TO]
KUNJ BEHARI LAL BUTAIL VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
ADDITIONAL DISTRICT MAGISTRATE REV DELHI ADMN VS. SIRI RAM [REFERRED TO]
COMMISSIONER OF INCOME TAX MUMBAI VS. ANJUM M H GHASWALA [REFERRED TO]
LALIT MOHAN PANDEY VS. POORAN SINGH [REFERRED TO]
CAPTAIN SUBE SINGH VS. LT GOVERNOR OF DELHI [REFERRED TO]
STATE OF TAMIL NADU VS. P KRISHNAMURTHY [REFERRED TO]
KERALA SAMSTHANA CHETHU THOZHILALI UNION VS. STATE OF KERALA [REFERRED TO]
VASU DEV SINGH VS. UNION OF INDIA [REFERRED TO]
N D P NAMBOODRIPAD VS. UNION OF INDIA [REFERRED TO]
BHARAT CO OPERATIVE BANK LTD VS. CO OPERATIVE BANK EMPLOYEES UNION [REFERRED TO]
HAMDARD WAKF LABORATORIES VS. DEPUTY LABOUR COMMR [REFERRED TO]
V V S RAMA SHARMA VS. STATE OF U P [REFERRED TO]
GLOBAL ENERGY LTD VS. CENTRAL ELECTRICITY REGULATORY COMMISSION [REFERRED TO]
WEST BENGAL STATE WAREHOUSING CORPORATION VS. INDRAPURI STUDIO PVT LTD [REFERRED TO]
BAR COUNCIL OF MAHARASHTRA AND GOA VS. MANUBHAI PARAGJI VASHI [REFERRED TO]
UNION OF INDIA VS. S SRINIVASAN [REFERRED TO]
BHARAT SANCHAR NIGAM LIMITED VS. TELECOM REGULATORY AUTHORITY OF INDIA [REFERRED TO]
NARINDER S CHADHA VS. MUNICIPAL CORPORATION OF GREATER MUMBAI [REFERRED TO]
UNION OF INDIA VS. INTERCONTINENTAL CONSULTANTS AND TECHNOCRATS PVT LTD [REFERRED TO]
BHASKAR SHRACHI ALLOYS LTD ETC VS. DAMODAR VALLEY CORPORATION [REFERRED TO]