(1.) Heard learned counsel for the respective parties.
(2.) By way of present petition, the petitioners have prayed for below mentioned relief:-
(3.) The short facts leading to filing the present petition, are that:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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