BHAGYAVANTI MANILAL PATEL Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Shri A.D. Oza, learned advocate has instructions to appear for respondent no.2 herein. He seeks time to file his appearance as also to take necessary instructions.

(2.) Shri V.C. Thomas, learned advocate for the petitioner, is directed to provide soft copy of the entire bunch of petition to learned advocate Shri A.D. Oza.

(3.) Registry may accept the appearance on behalf of respondent no.2 that may be filed by Shri A.D. Oza, learned advocate. Stand over to 31.07.2020.