LAWS(GJH)-2020-11-183

DILIPKUMAR KHUSHALBHAI PATEL Vs. JAIL SUPERINTENDENT

Decided On November 02, 2020
Dilipkumar Khushalbhai Patel Appellant
V/S
JAIL SUPERINTENDENT Respondents

JUDGEMENT

(1.) On 21.10.2020 following order came to be passed:-

(2.) Today, the certificate has been issued by the Medical officer, Ahmedabad Central Jail, which says thus:-

(3.) Noticing the medical certificate and other documentary evidence in the form of medical papers, we are inclined to consider the case of the applicant.