SHARDABEN LALLUBHAI PATEL Vs. VADODARA URBAN DEVELOPMENT AUTHORITY

Referred Judgements :-

EAST END DWELLING CO. LTD. V. FINSBURY BOROUGH COUNCIL [REFERRED TO]
HARISH TANDON VS. ADDITIONAL DISTRICT MAGISTRATE ALLAHABAD U P [REFERRED TO]
VOLTAS LIMITED BOMBAY VS. UNION OF INDIA [REFERRED TO]
G VISWANATHAN AZHAGU THIRUNAVUKKARASU VS. HONBLE SPEAKER TAMIL NADU LEGISLATIVE ASSEMBLY MADRAS ANOTHER:HONBLE SPEAKER TAMIL NADU LEGISLATIVE ASSEMBLY MADRAS ANOTHER [REFERRED TO]
INDIAN OIL CORPORATION LIMITED INDIAN OIL CORPORATION LIMITED VS. CHIEF INSPECTOR OF FACTORIES:LABOUR COMMISSIONER [REFERRED TO]
BHAVNAGAR UNIVERSITY VS. PALITANA SUGAR MILL PRIVATE LIMITED [REFERRED TO]
LACHHMAN DASS VS. JAGAT RAM [REFERRED TO]
CHAIRMAN INDORE VIKAS PRADHIKARAN VS. PURE INDUSTRIAL COCK AND CHEM LTD [REFERRED TO]
N PADMAMMA VS. S RAMAKRISHNA REDDY [REFERRED TO]
MAHENDER PAL VS. STATE OF HARYANA [REFERRED TO]
MOHANLAL NANABHAI CHOKSI VS. STATE OF GUJARAT [REFERRED TO]
DEV SHARAN VS. STATE OF U P [REFERRED TO]
PRABHABEN HARSHDRAY DESAI VS. STATE OF GOVERMENT [REFERRED TO]
TUKARAM KANA JOSHI VS. M.I.D.C [REFERRED TO]
BHIMANDAS AMBWANI VS. DELHI POWER COMPANY LIMITED [REFERRED TO]
PRABIN RAM PHUKAN VS. STATE OF ASSAM [REFERRED TO]
CHHABILDAS VS. THE STATE OF MAHARASHTRA & ORS. [REFERRED TO]