(1.) This application is filed under Section 439 of the Code of Criminal Procedure, 1973, for regular bail in connection with C.R.No.11993006202027 of 2020 registered with Gandhidham 'A' Division Police Station, Kachchh (East) Gandhidham for the offences punishable under Section 376 of the Indian Penal Code and Sections 4 and 8 of the Protection of Children from the Sexual Offences Act.
(2.) Rule was already issued by this Court vide order dated 26.11.2020.
(3.) Heard learned advocate for the applicant and the learned Additional Public Prosecutor through Video Conferencing.