MANEK CULTURE CENTRE Vs. STATE OF GUJARAT

Referred Judgements :-

MOTA SINGH AND ORS. V. STATE OF HARYANA AND ORS. [REFERRED TO]
SZOMA V. SECRETARY OF STATE FOR THE DEPARTMENT OF WORK AND PENSIONS [REFERRED TO]
MUNICIPAL CORPORATION OF GREATER BOMBAY VS. HAKIMWADI TENANTS ASSOCIATION [REFERRED TO]
M VENUGOPAL VS. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA MACHILIPATNAM A P [REFERRED TO]
HARISH TANDON VS. ADDITIONAL DISTRICT MAGISTRATE ALLAHABAD U P [REFERRED TO]
VOLTAS LIMITED BOMBAY VS. UNION OF INDIA [REFERRED TO]
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED VS. STATE OF RAJASTHAN [REFERRED TO]
G VISWANATHAN AZHAGU THIRUNAVUKKARASU VS. HONBLE SPEAKER TAMIL NADU LEGISLATIVE ASSEMBLY MADRAS ANOTHER:HONBLE SPEAKER TAMIL NADU LEGISLATIVE ASSEMBLY MADRAS ANOTHER [REFERRED TO]
MANCHERI PUPTHUSSERI AHMED PANNIKOT MADATHIL LAKSHMIKUTTY AMMA VS. KUTHIRAVATTAM ESTATE RECEIVER:KUTHIRAVATTAM ESTATE RECEIVER [REFERRED TO]
INDIAN OIL CORPORATION LIMITED INDIAN OIL CORPORATION LIMITED VS. CHIEF INSPECTOR OF FACTORIES:LABOUR COMMISSIONER [REFERRED TO]
MUNICIPAL COUNCIL AHMEDNAGAR VS. SHAH HYDER BEIG [REFERRED TO]
BHAVNAGAR UNIVERSITY VS. PALITANA SUGAR MILL PRIVATE LIMITED [REFERRED TO]
HARYANA STATE HANDLOOM AND HANDICRAFT CORPORATION LIMITED VS. JAIN SCHOOL SOCIETY [REFERRED TO]
KARNATAKA POWER CORPORATION LIMITED VS. K THANGAPPAN [REFERRED TO]
PUNE MUNICIPAL CORPORATION VS. STATE OF MAHARASHTRA [REFERRED TO]
CHANDIGARH HOUSING BOARD VS. DEVINDER SINGH [REFERRED TO]
P T MUNICHIKKANNA REDDY VS. REVAMMA [REFERRED TO]
BHARAT PETROLEUM CORPN LTD VS. MADDULA RATNAVALLI [REFERRED TO]
CHAIRMAN INDORE VIKAS PRADHIKARAN VS. PURE INDUSTRIAL COCK AND CHEM LTD [REFERRED TO]
C K PRAHALADA VS. STATE OF KARNATAKA [REFERRED TO]
MADHURIBEN AMRUTLAL PARIKH VS. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD [REFERRED TO]
HEIRS AND LEGAL REPRESENTATIVES OF PRABHUDAS RAMDAS PATEL VS. AHMEDABAD MUNICIPAL CORPORATION [REFERRED TO]
VIMLABEN SOMABHAI VS. VADODARA URBAN DEVELOPMENT AUTHORITY [REFERRED TO]
DEEPAKBHAI J SHAH VS. STATE OF GUJARAT [REFERRED TO]
PRABHABEN HARSHDRAY DESAI VS. STATE OF GOVERMENT [REFERRED TO]
SHAKTI MILLS LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
SHRIRAMPUR MUNICIPAL COUNCIL VS. SATYABHAMABAI BHIMAJI DAWKHER [REFERRED TO]
STATE OF UTTAR PRADESH V. HARI RAM [REFERRED TO]
AHMEDABAD MUNICIPAL CORPORATION VS. AHMEDABAD GREEN BELT KHEDUT MANDAL [REFERRED TO]
PRAVINBHAI MULJIBHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
GODREJ & BOYCE MANUFACTURING CO. LTD. VS. STATE OF MAHARASHTRA [REFERRED TO]
ANITA INTERNATIONAL VS. TUNGABADRA SUGAR WORKS MAZDOOR SANGH AND OTHERS [REFERRED TO]
CHHABILDAS VS. THE STATE OF MAHARASHTRA & ORS. [REFERRED TO]