(1.) Heard Mr. Pankaj Chaudhary, learned advocate for the applicants, Ms. Moxa Thakkar, learned APP for the respondent State and Mr. Nirav Parghi, learned advocate for the respondent No.2.
(2.) Rule. Learned APP Ms. Thakkar waives service of notice of rule on behalf of respondent State.
(3.) On 1.10.2020, this Court passed the following order: