LAWS(GJH)-2020-3-514

STATE OF GUJARAT Vs. VAGHRI KURJIBHAI BHIKHABHAI PARMAR

Decided On March 02, 2020
STATE OF GUJARAT Appellant
V/S
Vaghri Kurjibhai Bhikhabhai Parmar Respondents

JUDGEMENT

(1.) Arguments of Shri Anshin Desai, learned senior counsel assisted by Shri Zalak B. Pipalia, learned counsel for the respondents, in some of the appeals, are continuing.

(2.) Put up on 03.03.2020. To be taken up immediately after fresh matters or at 2.30 p.m. whichever is earlier.