UNNATI INORGANICS PRIVATE LIMITED Vs. UNION OF INDIA

Referred Judgements :-

CALCUTTA DISCOUNT COMPANY LIMITED VS. INCOME TAX OFFICER COMPANIES DISTRICT I CALCUTTA [REFERRED TO]
A V VENKATESWARAN COLLECTOR OF CUSTOMS BOMBAY VS. RAMCHAND SOBHRAJ WADHWANI [REFERRED TO]
WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS MUMBAI [REFERRED TO]
DIVYA MANUFACTURING CO PRIVATE LIMITED VS. UNION BANK OF INDIA [REFERRED TO]
PUNJAB NATIONAL BANK VS. O C KRISHNAN [REFERRED TO]
FCS SOFTWARE SOLUTIONS LTD VS. LA MEDICAL DEVICES LTD [REFERRED TO]
UNITED BANK OF INDIA VS. SATYAWATI TONDON [REFERRED TO]
UNION OF INDIA VS. TANTIA CONSTRUCTION PVT LTD [REFERRED TO]
RAM KISHUN VS. STATE OF U P [REFERRED TO]
SIDDESHWARA CO-OPERATIVE BANK LTD. VS. IKBAL [REFERRED TO]
VASU P. SHETTY VS. HOTEL VANDANA PALACE [REFERRED TO]
MUKESH BHAVARLAL BHANDARI VS. UCO BANK [REFERRED TO]
AUTHORIZED OFFICER, STATE BANK OF TRAVANCORE VS. MATHEW K.C. [REFERRED TO]