CHUNIBHAI HARIBHAI GAJERA Vs. COLLECTOR - SURAT

JUDGEMENT

(1.) Heard Mr.Rashesh Sanjanwala, learned senior advocate assisted by Mr.Aadit Sanjanwala, learned advocate for the applicant and Ms.Maithili Mehta, learned Assistant Government Pleader for the respondent State.

(2.) The learned Single Judge of this Court has issued the following direction.

(3.) It appears that the same was not complied with and, therefore, the applicant approached this Court by way of filing writ petition being Special Civil Application No.1003 of 2019 wherein the Division Bench observed thus: