(1.) LEARNED counsel, Mr.Joshi for the appellant-accused has placed on record the death certificate of the appellant-accused stating that as the appellant-accused has expired, present appeal would stand abated.
(2.) IN view of the above, present appeal stands disposed of as abated.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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