HETALBEN RAMANBHAI PATEL Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard Mr.Shrikar H.hatt, learned Advocate for the applicant and learned Assistant Government Pleader Mr.Devang Vyas for respondent No.1. Learned Advocate Mr.Pratik Barot has instructions to appear for respondent No.2.

(2.) The present application is filed praying that:-

(3.) The grounds set out for transfer are in para-(d) & (e).