LAWS(GJH)-2010-5-110

PATEL RAVJIBHAI POPATBHAI Vs. MANSUKHLAL NAGJIBHAI

Decided On May 13, 2010
PATEL RAVJIBHAI POPATBHAI Appellant
V/S
MANSUKHLAL NAGJIBHAI Respondents

JUDGEMENT

(1.) Rule. Mr.Mrugen Purohit, learned advocate waives service of notice of Rule on behalf of the Opponents herein - original appellants - original plaintiffs.

(2.) With the consent of the learned advocates appearing on behalf of the respective parties, the present application is taken up for final hearing today.

(3.) The present Civil Application has been preferred by the applicants - original respondents to modify the order of status quo granted by this Court vide order dated 24/08/2009 passed in Civil Application No.995 of 2008 in Second Appeal No.19 of 2008, restraining the Revenue Authorities from proceedings further with respect to mutation entries, which are reported to be pending with Mamalatdar, Jasdan.