(1.) Heard Mr. Tanvish Bhatt, learned Advocate for the appellant and Ms. Maithili Mehta, learned Assistant Government Pleader for the respondents.
(2.) Admit.
(3.) The following substantial question of law arises for determination:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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