(1.) LEARNED counsel Shri Ramnandan Singh for the petitioner wants to withdraw the petition. Order accordingly. Rule discharged. Petition is dismissed as having been withdrawn. No costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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